MANOJ MISRA,. GAUTAM CHOWDHARY
740 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 740 |
Disposal nature
| Dismissed on merits | 357 |
| Disposed off/Decided on merits | 349 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 30 |
| Allowed/Partly Allowed on merits | 4 |
Recent judgments
- FURQANI KHATUN AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-01-17)
- FURKAN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-01-17)
- VINOD PRAKASH SETH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-01-17)
- BHAI LAL YADAV AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-01-17)
- ASHISH KUMAR v. State of U.P. AND 5 OTHERS — Allahabad High Court (2020-01-17)
- SHAILENDRA SINGH @ NANHE THAKUR AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2020-01-17)
- CHHAVIRAM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-01-17)
- FURQAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-01-17)
- ARVIND ANAND @ ARVIND KUMAR PATEL AND 5 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2020-01-17)
- RAJANIKANT MADHESHIYA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-01-17)
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