MANOJ MISRA,DINESH PATHAK

83 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

Disposed off/Decided on merits	41
Dismissed on merits	17
Allowed/Partly Allowed on merits	14
Dismiss other than merit(DD/Non Prosec./Abated)	11

JAIVEER SINGH AND 2 OTHERS v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2021-08-27)
State of U.P. AND 3 OTHERS v. RAJNI RAI AND ANOTHER — Allahabad High Court (2021-08-27)
THE STATE OF U.P. THROUGH SPECIAL SECRETARY (BASIC EDUCATION) AND 3 OTHERS v. THE COMMITTEE OF MANAGEMENT SRI DURGA JI PURVA MADHYAMIK BALIKA JAMIN AND ANOTHER — Allahabad High Court (2021-08-27)
State of U.P. AND 4 OTHERS v. THE COMMITTEE OF MANAGEMENT SRI KRISHNANAND SMARAK JUNIOR HIGH SCHOOL AND ANOTHER — Allahabad High Court (2021-08-27)
RAJESH KUMAR AND 8 OTHERS v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2021-08-27)
RAJESH KUMAR AND 8 OTHERS v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2021-08-27)
State of U.P. AND 3 OTHERS v. THE COMMITTEE OF MANAGEMENT SARSWATI JUNIOR HIGH SCHOOL AND ANOTHER — Allahabad High Court (2021-08-27)
DISTRICT BASIC EDUCATION OFFICER AND 3 OTHERS v. SUMAN KALA DEVI AND ANOTHER — Allahabad High Court (2021-08-27)
UMESH KUMAR AND 18 OTHERS v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2021-08-27)
State of U.P. AND 3 OTHERS v. THE COMMITTEE OF MANAGEMENT KUBA PURVA MADHYAMIK VIDYALAYA AND ANOTHER — Allahabad High Court (2021-08-27)