LexMANOJ MISRA,DEEPAK VERMA
1,591 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1591 |
Disposal nature
| Disposed off/Decided on merits | 825 |
| Dismissed on merits | 597 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 147 |
| Allowed/Partly Allowed on merits | 9 |
| (unspecified) | 9 |
| Reference Disposed off | 3 |
| DISMISSED AS WITHDRAWN | 1 |
Recent judgments
- AFSAR AHAMAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-07)
- ASHOK YADAV AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-07)
- RAJ KUMAR AND 7 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-07)
- KRISHNA KUMAR VERMA (K.K. VERMA) v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-08-07)
- OM PRAKASH SRIVASTAVA v. State of U.P. AND 6 OTHERS — Allahabad High Court (2020-08-07)
- SAROJ KUMAR YADAV AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-07)
- SMT. REENA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-08-07)
- ASHRAF AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-08-07)
- SMT. GUNJA DEVI AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-08-07)
- SMT. SARITA AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-08-07)