MANOJ MISRA

2,850 recorded High Court judgment(s) · 2017–2022

Courts

Allahabad High Court

2850

Disposed off/Decided on merits	1784
Dismissed on merits	500
Allowed/Partly Allowed on merits	299
Dismiss other than merit(DD/Non Prosec./Abated)	234
(unspecified)	22
Reference Disposed off	10
Decided in terms of compromise	1

JAY VEER SINGH v. HARI OM YADAV — Allahabad High Court (2022-07-20)
RAKESH v. State of U.P. — Allahabad High Court (2022-05-30)
MOHD. NOOH@ MUNNA v. State of U.P. — Allahabad High Court (2022-05-30)
KRISH SINGH v. State of U.P. — Allahabad High Court (2022-05-30)
ANGAD @ ANGAD KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-05-30)
GOPAL YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-05-20)
SMT. SANTOSHIYA v. State of U.P. — Allahabad High Court (2022-05-13)
SHIV PUJAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-05-12)
POOJA@ KAMLESH @ MADHU v. State of U.P. — Allahabad High Court (2022-05-12)
RANJEET v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-05-12)