MANOJ MISRA,ANIL KUMAR OJHA

82 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

Disposed off/Decided on merits	35
Dismiss other than merit(DD/Non Prosec./Abated)	26
Dismissed on merits	15
(unspecified)	6

NISAR AHMAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-06-25)
KAILASH BHUSHAN AND 3 OTHERS v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2021-06-25)
LALLU SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-06-25)
SHYAM BIHARI LAL v. State of U.P. AND 6 OTHERS — Allahabad High Court (2021-06-25)
PARITOSH AWASTHI v. THE SECRETARY RURAL DEVELOPMENT AND PANCHAYAT DEPARTMENT AND 5 OTHERS — Allahabad High Court (2021-06-25)
MS. SNEH PANDEY v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2021-06-25)
BALVEER SINGH v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2021-06-25)
PRAVEEN KUMAR SINGH AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-06-25)
FAKHRUDDIN SIDDIQUI ALIAS FAKHURDDIN v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2021-06-25)
POOJA ALIAS RENU v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-06-25)