MANOJ MISRA,ANIL KUMAR -IX

262 recorded High Court judgment(s) · 2019–2020

Courts

Allahabad High Court

262

Disposed off/Decided on merits	146
Dismissed on merits	80
Dismiss other than merit(DD/Non Prosec./Abated)	36

SHIVADITYA CHAUBEY AND 7 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-10)
JALALUDDIN AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-10)
RANJEET AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-10)
RICHA SACHAN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-10)
RAM KUMAR SARASWAT v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-10)
RADHA DEVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-10)
BHOLE AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-10)
GAURAV SADH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-10)
SURESH CHANDRA, FAUJI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-10)
GUDDU AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-10)