LexMANOJ MISRA,AJAY BHANOT
39 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 39 |
Disposal nature
| Disposed off/Decided on merits | 27 |
| Dismissed on merits | 11 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- SMT.AMITA DEVI v. State of U.P. AND 6 OTHERS — Allahabad High Court (2021-01-27)
- ANJOO DEVI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-01-27)
- SMT.KANAKLATA MAURYA v. State of U.P. AND 19 OTHERS — Allahabad High Court (2021-01-27)
- RAM MILAN v. State of U.P. AND 6 OTHERS — Allahabad High Court (2021-01-27)
- MOHD. SAYYED JUNAID v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2021-01-27)
- SARMANTI DEVI v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-01-27)
- RATAN MANI v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2021-01-27)
- JEETU SINGH @ JITENDRA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-01-27)
- GAYATRI DEVI v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2021-01-27)
- RAM ASHISH YADAV v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2021-01-27)