MANOJ KUMAR VYAS
1,108 recorded High Court judgment(s) · 2019–2023
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 1108 |
Disposal nature
| ALLOWED | 556 |
| DISMISSED | 291 |
| DISPOSED OF | 184 |
| WITHDRAWN | 66 |
| TRANSFERRED | 4 |
| COMPROMISED | 2 |
| PARTLY ALLOWED | 2 |
| PEREMPTORY | 2 |
Recent judgments
- SHRAWAN KUMAR REWAD v. STATE OF RAJASTHAN AND ANR — Rajasthan High Court (2023-09-13)
- RAJENDRA KUMAR v. VIJAY KUMAR — Rajasthan High Court (2022-09-08)
- SMT. NIRUPMA BEN v. MAHARAJ KUMAR — Rajasthan High Court (2022-08-17)
- SMT. NARAYANI AND ANR. v. RAMESHWAR AND ORS. — Rajasthan High Court (2022-08-17)
- M/S TYRE SALES CONCESSINARIES v. STATE — Rajasthan High Court (2022-08-17)
- LRS OF BHAGIRATH v. LRS OF RAM SWAROOP — Rajasthan High Court (2022-08-01)
- GHISU SINGH v. NAGAR PARISHAD PALI — Rajasthan High Court (2022-07-22)
- LRS OF SMT. KRISHNA DEVI v. GANESH DAS AND ANR — Rajasthan High Court (2022-07-22)
- MANOJ KUMAR v. KRITIKA — Rajasthan High Court (2022-05-23)
- JASPAL SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2022-04-11)
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