MANOJ KUMAR TIWARI, . SHARAD KUMAR SHARMA

24 recorded High Court judgment(s) · 2017–2020

Courts

Uttarakhand High Court

DISMISSED	17
DISPOSED	4
DISPOSAL BCZ FILE SHIFTED TO SUPREMECOURT	1
WITHDRAWN	1
DISMISSED AS INFRUCTUOUS	1

MANMOHAN KADNWAL v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-04-28)
GANGA GIRI GOSWAMI v. UNION OF INDIA — Uttarakhand High Court (2020-04-20)
SURVEYOR GENERAL/DIRECTOR SURVEY OF INDIA v. SMT. NIRMALA BHATT — Uttarakhand High Court (2018-11-01)
UTTARAKHAND TRANSPORT CORPORATION DEHRADUN v. JAGDISH SINGH — Uttarakhand High Court (2018-11-01)
MAHESHWARI SAH v. ADDITIONAL CHIEF ADMINISTRATOR UTTARAKHAND — Uttarakhand High Court (2018-10-26)
Conservator Of Forest North Circle Forest Department Nainital AND ANOTHER v. Ramesh Chandra Trivedi — Uttarakhand High Court (2018-10-25)
State Of Uttarakhand AND OTHERS v. Taukeer Ahmad — Uttarakhand High Court (2018-10-25)
State Of Uttarakhand AND OTHERS v. Kundan Prasad Tiwari — Uttarakhand High Court (2018-10-11)
STATE OF UTTARAKHAND v. SHYAM SINGH — Uttarakhand High Court (2018-10-11)
State Of Uttarakhand AND OTHERS v. Rakesh Kumar — Uttarakhand High Court (2018-10-11)