LexMANOJ KUMAR TIWARI, . RAMESH CHANDRA KHULBE
81 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 81 |
Disposal nature
| DISPOSED | 51 |
| DISMISSED | 10 |
| WITHDRAWN | 6 |
| DISMISSED AS WITHDRAWN | 6 |
| DISMISSED AS INFRUCTUOUS | 4 |
| CLOSED | 2 |
| GRANTED | 1 |
| ALLOWED | 1 |
Recent judgments
- PUNAM SAXENA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2022-07-15)
- AARTI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2022-07-15)
- SUJAN SINGH v. STATE OF UTTARAKHAND — Uttarakhand High Court (2022-07-15)
- MAHIN v. STATE OF UTTARAKHAND SSP DISTT. HARIDWAR — Uttarakhand High Court (2022-06-14)
- RAJESH RANI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2022-06-14)
- SWATI v. MADAN SINGH — Uttarakhand High Court (2022-06-13)
- SAURABH AHUJA v. MANSI AHUJA — Uttarakhand High Court (2022-06-13)
- PANKAJ KARKI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2022-06-13)
- AJAY KUMAR ARORA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2022-06-13)
- MADAN SINGH v. SWATI — Uttarakhand High Court (2022-06-13)