LexMANOJ KUMAR TIWARI, . PANKAJ PUROHIT
1,565 recorded High Court judgment(s) · 2018–2026
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 1565 |
Disposal nature
| DISPOSED | 763 |
| DISMISSED | 425 |
| DISMISSED AS WITHDRAWN | 161 |
| ALLOWED | 98 |
| DISMISSED AS INFRUCTUOUS | 89 |
| REJECTED | 9 |
| DISMISSED IN DEFAULT | 9 |
| PARTLY ALLOWED | 5 |
Recent judgments
- RAJESH KUMAR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-06-05)
- VIJAY SINGH BISHT v. KUSUM — Uttarakhand High Court (2026-06-05)
- K M BAHARUL ISLAM v. INDIAN INSTITUTE OF MANAGEMENT KASHIPUR — Uttarakhand High Court (2026-06-05)
- HANSA DUTT PAPNEY v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-06-05)
- SUMER CHAND PANWAR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-06-05)
- REKHA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-06-05)
- STATE OF UTTARAKHAND v. DR B R AMBEDKAR INTER COLLEGE — Uttarakhand High Court (2026-06-05)
- NARENDRA BALKISHAN SONI v. UNIVESITY OF PETROLEUM AND ENERGY STUDIES — Uttarakhand High Court (2026-06-04)
- DINESH THAKUR v. SAKSHI THAKUR — Uttarakhand High Court (2026-06-04)
- DEEPAK JOSHI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2026-06-04)