MANOJ KUMAR TIWARI, . ASHISH NAITHANI
408 recorded High Court judgment(s) · 2002–2025
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 408 |
Disposal nature
| DISPOSED | 145 |
| DISMISSED | 124 |
| DISMISSED AS INFRUCTUOUS | 70 |
| ALLOWED | 33 |
| DISMISSED AS WITHDRAWN | 22 |
| DISMISSED IN DEFAULT | 9 |
| REJECTED | 4 |
| DISPOSAL BCZ FILE SHIFTED TO SUPREMECOURT | 1 |
Recent judgments
- HANSA DATT UPADHYAY v. STATE OF UTTARAKHAND — Uttarakhand High Court (2025-08-29)
- STATE OF UTTARAKHAND v. SANDEEP KAMBOJ — Uttarakhand High Court (2025-08-18)
- SOMPAL v. STATE OF UTTARAKHAND — Uttarakhand High Court (2025-08-18)
- STATE OF UTTARAKHAND v. JANKI PRASAD — Uttarakhand High Court (2025-08-18)
- STATE OF UTTARAKHAND v. SURENDRA SINGH — Uttarakhand High Court (2025-08-18)
- SANDEEP KUMAR SATI v. TULIKA SATI — Uttarakhand High Court (2025-08-18)
- SANJAY KUMAR RAWAT v. STATE OF UTTARAKHAND — Uttarakhand High Court (2025-08-18)
- STATE OF UTTARAKHAND v. JASBEER SINGH — Uttarakhand High Court (2025-08-18)
- RAJKUMAR SIDDHARTHA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2025-08-18)
- DR. PRADEEP KUMAR v. VICE CHANCELLOR — Uttarakhand High Court (2025-08-18)
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