MANOJ KUMAR TIWARI, . ALOK KUMAR VERMA

117 recorded High Court judgment(s) · 2018–2024

Courts

Disposal nature

Recent judgments

• SUNAINA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2024-12-26)
• SUNIL YADAV v. STATE OF UTTARAKHAND — Uttarakhand High Court (2024-12-26)
• SHUBHAM CHAUDHARY v. SAKSHI SEMWAL — Uttarakhand High Court (2023-12-14)
• NANCY RANI v. SENIOR SUPERINTENDENT OF POLICE — Uttarakhand High Court (2023-10-18)
• MAHIPAL SINGH v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-09-21)
• SONIA KASHYAP v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-09-21)
• SMT. POOJA DEVI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-09-21)
• NITIN KUMAR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-09-21)
• MANISHA KUMARI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-09-21)
• SATISH KUMAR SUKHIJA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-09-14)