MANOJ KUMAR TIWARI
38 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 38 |
Disposal nature
| DISMISSED | 18 |
| DISPOSED | 13 |
| ALLOWED | 5 |
| DISMISSED AS INFRUCTUOUS | 1 |
| CLOSED | 1 |
Recent judgments
- Ramandeep Kaur AND ANOTHER v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2019-07-12)
- Kumar Gaurav v. National Institute Of Technology — Uttarakhand High Court (2019-06-14)
- PARVEZ ALAM v. STATE OF UTTARAKHAND — Uttarakhand High Court (2018-11-01)
- Isham Singh v. District Supply Officer Haridwar — Uttarakhand High Court (2018-10-27)
- Sarv Dharm Vikas Samiti v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2018-10-24)
- RAVINDRA SINGH NEGI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2018-10-24)
- Chandan Singh v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2018-10-24)
- Dr. Sangeeta Singh v. Gurukul Kangri University Haridwar AND OTHERS — Uttarakhand High Court (2018-10-23)
- SMT. JASVIR KAUR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2018-10-23)
- M/s Dasila Construction v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2018-10-22)
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