MANOJ KUMAR SONI

23 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• RAHUL GURJAR S/O BHAWAR LAL GURJAR, v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-10)
• VIKASH CHOUDHARY S/O HARFOOL CHOUDHARY v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-10-09)
• DINESH KUMAR SHARMA S/O SHRI RAGHUVAR DAYAL SHARMA v. STATE BANK OF INDIA — Rajasthan High Court (2025-07-03)
• HARI PRAKASH MATHUR S/O MUKUT BIHARI v. THE STATE OF RAJASTHAN — Rajasthan High Court (2024-07-09)
• MADAN LAL VISHNOI S/O GHEVAR RAM VISHNOI v. THE STATE OF RAJASTHAN — Rajasthan High Court (2024-07-09)
• PRABHU DAYAL S/O SHREE CHANDARAM v. GRAM PANCHAYAT KHANDEL PANCHAYAT SAMITI — Rajasthan High Court (2024-07-08)
• GAGAN SHARMA S/O LAXMIKANT SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2024-07-08)
• RAJENDRA SINGH RATHORE S/O DEEP SINGH RATHORE v. RAJASTHAN PUBLIC SERVICES COMMISSION — Rajasthan High Court (2024-07-08)
• PRAHLAD RAM YADAV S/O SHRI PHOOLARAM v. THE STATE OF RAJASTHAN — Rajasthan High Court (2024-07-08)
• HANSRAJ S/O SH. BANSHILAL MEGHWAL v. MUNICIPAL CORPORATION KOTA — Rajasthan High Court (2024-07-08)