MANOJ KUMAR GUPTA,. Y. K. SRIVASTAVA

896 recorded High Court judgment(s) · 2020–2023

Courts

Allahabad High Court

896

Disposed off/Decided on merits	722
Dismissed on merits	84
Dismiss other than merit(DD/Non Prosec./Abated)	56
Allowed/Partly Allowed on merits	34

NATIONAL INSURANCE CO. LTD. v. SMT. PARWATI AND 6 OTHERS — Allahabad High Court (2023-09-22)
GURUCHARAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-03-17)
M/S BCITS PVT. LTD. v. PURVANCHAL VIDHYUT VITARAN NIGAM LTD. AND ANOTHER — Allahabad High Court (2022-09-02)
M/S NSOFT (INDIA) SERVICES PVT. LTD. v. PURVANCHAL VIDHYUT VITARAN NIGAM LTD. AND ANOTHER — Allahabad High Court (2022-09-02)
HANSRAJ SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-08-11)
SHIVANI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-11)
M/S. KRIPA SHANKAR DEVENDRA KUMAR COLD STORAGE PVT. LTD. v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2022-08-11)
BASANT DEO SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-08-11)
PITAMBAR SINGH v. State of U.P. AND ANOTHER — Allahabad High Court (2022-08-11)
HARISCHANDRA GUPTA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-11)