MANOJ KUMAR GUPTA,VIKRAM D CHAUHAN

966 recorded High Court judgment(s) · 2021–2023

Courts

Allahabad High Court

966

Dismiss other than merit(DD/Non Prosec./Abated)	551
Disposed off/Decided on merits	325
Dismissed on merits	61
DISMISSED AS WITHDRAWN	16
DISMISSED AS NOT PRESSED	10
DISMISSED AS INFRUCTUOUS	2
Allowed/Partly Allowed on merits	1

HINDUSTAN STEELWORKS CONSTRUCTION LIMITED v. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY — Allahabad High Court (2023-09-22)
M/S K.S. CONSTRUCTORS ENGINEER AND ANOTHER v. STATE OF U.P. AND OTHERS — Allahabad High Court (2023-02-06)
M/S AGRA OIL and GENERAL INDUSTRIES LIMITED v. DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD. and OTHERS — Allahabad High Court (2023-02-06)
UPENDRA KUMAR GUPTA v. STATE OF U.P. AND OTHERS — Allahabad High Court (2023-02-06)
RAMPAL SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-02-06)
ARJUN LAL v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2023-02-06)
SMT. VIMLA SINGH v. STATE OF U.P. and OTHERS — Allahabad High Court (2023-02-06)
MURARI LAL AND 3 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-02-06)
M/S MASTERJI METALLOYS PVT. LTD. AND ANOTHER v. PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD. AND OTHERS — Allahabad High Court (2023-02-06)
MARJAD SINGH v. THE COLLECTOR/D.M. AND OTHERS — Allahabad High Court (2023-02-06)