LexMANOJ KUMAR GUPTA,UMESH CHANDRA SHARMA
33 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 33 |
Disposal nature
| Disposed off/Decided on merits | 23 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 9 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- SUMIT KUMAR v. State of U.P. AND 5 OTHERS — Allahabad High Court (2023-03-31)
- M/S HINDUSTAN IRON AND STEEL COMPANY AND ANOTHER v. CHIEF MANAGER, CANARA BANK AND 4 OTHERS — Allahabad High Court (2023-03-31)
- VIRENDRA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-03-31)
- SMT. INDRAWATI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-03-31)
- SMT. VINEETA PANDEY AND 2 OTHERS v. CANARA BANK , NIRMAN VIHAR, NEW DELHI AND ANOTHER — Allahabad High Court (2023-03-31)
- SMT. MADHU GUPTA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-03-31)
- JATINDER SINGH AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-03-31)
- M/S ANNAPURNA AATA CHAKKI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-03-31)
- RAMA SHANKAR v. ALLAHABAD BANK THROUGH ITS CHIEF MANAGER AND OTHERS — Allahabad High Court (2023-03-31)
- NISHANT AGARWAL v. PUNJAB NATIONAL BANK AND 2 OTHERS — Allahabad High Court (2023-03-31)