MANOJ KUMAR GUPTA,SAURABH LAVANIA

80 recorded High Court judgment(s) · 2024–2024

Courts

Allahabad High Court

Disposed off/Decided on merits	42
Dismiss other than merit(DD/Non Prosec./Abated)	15
Dismissed on merits/Rejected	9
Consigned to Record	4
DISMISSED AS NOT PRESSED	4
DISMISSED AS INFRUCTUOUS	3
Transf/Returned for presentation to other court	2
DISMISSED AS WITHDRAWN	1

SHYAM LAL AND ANOTHER v. STATE OF U.P. THRU. PRIN.SECY. AWAS EVAM SHAHRI NIYOJAN AND 3 OTHERS — Allahabad High Court (2024-01-31)
RAM KARAN AND ANOTHER v. STATE OF U.P.THRU THE DISTRICT MAGISTRATE GONDA AND ORS. — Allahabad High Court (2024-01-31)
SARV SEVA TRUSTREGDTHRU.MANAGING TRUSTEE SMT.RITA G.PANDEY v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. BASIC EDUCATION and ORS — Allahabad High Court (2024-01-31)
TRIPURESH TRIPATHI v. U.P. LEGAL SERVICES AUTHORITIES THRU. MEMBER SECY. and 2 ORS.. — Allahabad High Court (2024-01-31)
SEWAGE TREATMENT PLANT LUCKNOW THRU NARENDRA KUMAR v. STATE OF U.P. CIVIL — Allahabad High Court (2024-01-31)
ASHISH KUMAR MISHRA ADVOCATE v. UNION OF INDIA THROU SECY.AWAS AND ORS. — Allahabad High Court (2024-01-31)
DIPENDRA KUMAR MISHRA v. STATE OF U.P. THRU. PRIN.SECY. TRANSPORT and 8 OTHERS — Allahabad High Court (2024-01-31)
DINESH KUMAR TRIPATHI v. STATE OF U.P.THRU PRIN.SECY.HOUSING GOVT.OF U.P.LKO.and ORS. — Allahabad High Court (2024-01-31)
PRASHANT KUMAR v. UNION OF INDIA THRU. SECY. MINISTRY PETROLEUM and ORS. — Allahabad High Court (2024-01-31)
ANAND KUMAR SINGH v. STATE OF U.P. THRU SECY. MINISTRY OF AVAS ANUBHAG-3 LKO andORS — Allahabad High Court (2024-01-31)