MANOJ KUMAR GUPTA,SAMEER JAIN

131 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

131

Disposed off/Decided on merits	112
Dismissed on merits	16
Dismiss other than merit(DD/Non Prosec./Abated)	2
Allowed/Partly Allowed on merits	1

GARIMA GUPTA AND 3 OTHERS v. STATE OF U P AND ANOTHER — Allahabad High Court (2022-06-17)
SANJIV KUMAR GURJAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-06-17)
POOJA RASTOGI v. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY AND 2 OTHERS — Allahabad High Court (2022-06-17)
SWATANTRA KUMAR JAISWAL AND ANOTHER v. State of U.P. AND 6 OTHERS — Allahabad High Court (2022-06-17)
NISHAT ANJUM AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-06-17)
SMT. SIMRAN AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-17)
KHIMAI SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-06-17)
SMT. TARA RANI GUPTA v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2022-06-17)
SHYAMVEER AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-06-17)
GIRJA SHANKAR UPADHYAY v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-06-17)