MANOJ KUMAR GUPTA,S. Q. H. RIZVI

492 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

492

Dismiss other than merit(DD/Non Prosec./Abated)	310
Disposed off/Decided on merits	130
Dismissed on merits	23
DISMISSED AS INFRUCTUOUS	13
DISMISSED AS NOT PRESSED	6
DISMISSED AS WITHDRAWN	5
Allowed/Partly Allowed on merits	5

DR. SUSHILA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-03-03)
SMT. SHAKILA v. STATE OF U.P. THRU. SECR. FINANCE and REVENUE and ORS. — Allahabad High Court (2023-02-24)
KRISHNA KANHAIYA ALIAS KANHAIYA LAL AND ANOTHER v. U.P. FINANCIAL CORPORATION AND OTHERS — Allahabad High Court (2023-02-24)
M/S SURESH CHANDRA GUPTA AND ANOTHER v. UNION OF INDIA THRU SECRETARY RAILWAYS RAIL BHAWAN and ORS. — Allahabad High Court (2023-02-24)
RAVINDA KUMAR SINGH v. STATE BANK OF INDIA AND OTHERS — Allahabad High Court (2023-02-24)
M/S SHAMKEN SPINNERS LTD. THRU M.D. AND OTHERS v. STATE OF U.P. THRU SECY. REVENUE AND OTHERS — Allahabad High Court (2023-02-24)
SANJAI SINGH AND ANOTHER v. UNION BANK OF INDIA AND OTHERS — Allahabad High Court (2023-02-24)
FAURAN SINGH SHARMA AND 2 OTHERS v. Union Of India AND 2 OTHERS — Allahabad High Court (2023-02-24)
ABDULLA v. STATE OF U.P. THRU PRINCIPAL SECY. COOPERATIVE and ORS. — Allahabad High Court (2023-02-24)
SMT. ROOP KANTI TRIPATHI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-02-24)