MANOJ KUMAR GUPTA,S.A.H. RIZVI

90 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

Disposed off/Decided on merits	65
Dismiss other than merit(DD/Non Prosec./Abated)	22
Dismissed on merits	3

JAI SHANKER PANDEY v. State of U.P AND 2 OTHERS — Allahabad High Court (2021-06-25)
BALI RAM YADAV AND 2 OTHERS v. STATE OF UP AND 4 OTHERS — Allahabad High Court (2021-06-25)
SMT. RAJ MALA AND 26 OTHERS v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-06-25)
SMT. ANITA DEVI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-06-25)
PANCHI LAL v. STATE ELECTION COMMISSION AND 2 OTHERS — Allahabad High Court (2021-06-25)
Shaziya and another v. state of up and 3 other — Allahabad High Court (2021-06-25)
M/S RAJNEESH CORPORATE SERVICES PVT. LTD. v. State of U.P. AND ANOTHER — Allahabad High Court (2021-06-25)
ARUN KUMAR YADAV v. U.P. PUBLIC SERVICE COMMISSION AND 2 OTHERS — Allahabad High Court (2021-06-25)
SMT. JAMEELA AND 2 OTHERS v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-06-25)
ASHOK KUMAR SINGH v. UTTAR PRADESH STATE ELECTION COMMISSION AND 6 OTHERS — Allahabad High Court (2021-06-25)