MANOJ KUMAR GUPTA,ROHIT RANJAN AGARWAL

28 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	10
Disposed off/Decided on merits	10
Dismissed on merits	8

YOGESH KUMAR AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-01-25)
RAJNEESH PANDEY AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-01-25)
ASHOK PATEL v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2021-01-25)
RUPESH KUMAR @ PAPPU AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-01-25)
JAGVEER SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-01-25)
SUNIL KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-01-25)
HARI MOHAN AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-01-25)
SUKHPAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-01-25)
MARKANDEY MISHRA @ BABLU MISHRA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-01-25)
ANGAD YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-01-25)