LexMANOJ KUMAR GUPTA,RAM MANOHAR NARAYAN MISHRA
273 recorded High Court judgment(s) · 2022–2025
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 273 |
Disposal nature
| Disposed off/Decided on merits | 213 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 28 |
| Dismissed on merits | 24 |
| Allowed/Partly Allowed on merits | 6 |
| (unspecified) | 2 |
Recent judgments
- MOHD. YASEEN AND OTHERS v. MOHD. ASIF AND OTHERS — Allahabad High Court (2025-08-19)
- DINESH KUMAR GUPTA AND OTHERS v. STATE OF U.P. AND OTHERS — Allahabad High Court (2025-07-30)
- SHAKUNTLA DEVI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-10-12)
- NIRANKAR TRIPATHI AND ANOTHER v. U.P. HOUSING AND DEVELOPMENT BOARD AND 2 OTHERS — Allahabad High Court (2022-09-09)
- HARSH AGARWAL v. STATE OF U.P. and OTHERS — Allahabad High Court (2022-09-09)
- RADHA DEVI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-09-09)
- SMT. PAPPI v. State of U.P. AND ANOTHER — Allahabad High Court (2022-09-09)
- RAJESH KUMAR JAISWAL v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-09-09)
- TILAKDHARI AND 3 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2022-09-09)
- BHAWAR SINGH @ BHUPENDRA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-09-09)