LexMANOJ KUMAR GUPTA,RAHUL CHATURVEDI
28 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 28 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 11 |
| Dismissed on merits | 8 |
| Disposed off/Decided on merits | 8 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- ABHISHEK SHARMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-25)
- AMAN SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-25)
- RAMANAND RAJBHAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-25)
- MANOJ KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-03-25)
- MADHO v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-03-25)
- NAIM @ NAIMUDDIN AND 8 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-25)
- SMT. ROZI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-03-25)
- DHARMENDRA YADAV @ PINTO YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-25)
- SURESH KUMAR @ MISHRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-25)
- INDRADEV PAL v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-03-25)