LexMANOJ KUMAR GUPTA,PRASHANT KUMAR
1,863 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1863 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 859 |
| Disposed off/Decided on merits | 826 |
| Dismissed on merits | 64 |
| Allowed/Partly Allowed on merits | 41 |
| DISMISSED AS NOT PRESSED | 35 |
| DISMISSED AS INFRUCTUOUS | 22 |
| DISMISSED AS WITHDRAWN | 9 |
| (unspecified) | 7 |
Recent judgments
- SUBHASH AND OTHERS v. STATE OF U.P. — Allahabad High Court (2023-09-21)
- M/S SV SHOES ENTERPRISES AND 2 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-09-21)
- STATE OF U.P v. SURENDRA AND OTHERS. — Allahabad High Court (2023-09-21)
- SATYA VEER v. STATE OF U.P. — Allahabad High Court (2023-09-21)
- VIRENDRA AND OTHERS v. STATE OF U.P. — Allahabad High Court (2023-09-21)
- M/S SANTOSH PRESERVATION PVT. LTD. AND ANOTHER v. DAKSHINANACHAL VIDYUT VITRAN NIGAM LTD. AND ANOTHER — Allahabad High Court (2023-07-24)
- PRASHANT CHAUDHARY v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-07-24)
- ISRAR AHMAD v. PURVANCHAL VIDYUT VITRAN NIGAM LTD. AND ANOTHER — Allahabad High Court (2023-05-31)
- HAR SAWROOP v. State of U.P. AND ANOTHER — Allahabad High Court (2023-05-31)
- NEHA SHARMA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-05-31)