MANOJ KUMAR GUPTA,PIYUSH AGRAWAL

27 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• WASEEM MEDICAL AGENCY v. State of U.P. AND 6 OTHERS — Allahabad High Court (2022-02-24)
• RAM PRASAD v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2022-02-24)
• SANT RAJ KUMAR v. UNION OF INDIA AND 5 OTHERS — Allahabad High Court (2022-02-24)
• MANGALI v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2022-02-24)
• RAM JEEVAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-02-24)
• SANDHYA AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-02-24)
• SWATI AGARWAL v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2022-02-24)
• SMT. NIRMALA DEVI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-02-24)
• RADHEY SHYAM v. STATE OF U P AND 7 OTHERS — Allahabad High Court (2022-02-24)
• PARAS NATH SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-02-24)