LexMANOJ KUMAR GUPTA,MANISH KUMAR NIGAM
221 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 221 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 90 |
| Disposed off/Decided on merits | 85 |
| DISMISSED AS WITHDRAWN | 12 |
| Dismissed on merits | 10 |
| Allowed/Partly Allowed on merits | 8 |
| DISMISSED AS INFRUCTUOUS | 8 |
| DISMISSED AS NOT PRESSED | 7 |
| Reference Disposed off | 1 |
Recent judgments
- SUMAN ENGINEERING AND CHEMICALS PVT. LTD. v. U.P.P.C.L. AND 4 OTHERS — Allahabad High Court (2023-11-21)
- MEENA JAISWAL v. INDIAN OIL CORPORATION LTD. — Allahabad High Court (2023-09-15)
- SMT. REKHA MISHRA v. HINDUSTRAN PETROLEUM CORPORATION LTD. AND 3 OTHERS — Allahabad High Court (2023-09-15)
- PRADEEP SINGH AND 2 OTHERS v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2023-07-20)
- SAURABH TALIWAL AND ANOTHER v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2023-07-20)
- SMT.PRABHA DEVI v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-07-20)
- VAIBHAV SRIVASATAVA AND 5 OTHERS v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2023-07-20)
- SMT RENU DEVI AND ANOTHER v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-07-20)
- ANIL AND 26 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-07-20)
- KISHAN LAL v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-07-20)