MANOJ KUMAR GUPTA,JAYANT BANERJI

973 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

973

Disposed off/Decided on merits	787
Dismissed on merits	75
Dismiss other than merit(DD/Non Prosec./Abated)	38
DISMISSED AS NOT PRESSED	36
Allowed/Partly Allowed on merits	15
DISMISSED AS WITHDRAWN	14
DISMISSED AS INFRUCTUOUS	8

SMT. AFSANA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-26)
SATISH SHRIVASTAV v. State of U.P. AND 6 OTHERS — Allahabad High Court (2023-05-26)
RAJ KUMAR AND 38 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2023-05-26)
AMRITA BHATI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-04-03)
KMP TECHNOLOGIES PVT. LTD. v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-23)
MUNNA KHAN AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-12-23)
NAGENDRA KUMAR TRIVEDI v. State of U.P. AND ANOTHER — Allahabad High Court (2022-12-23)
M/S AURA INFRASTRUCTURES PRIVAET LIMITED v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-12-23)
SHAKEEL AHMAD AND 5 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-12-23)
M/S AURA INFRASTRUCTURES PRIVATE LIMITED v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2022-12-23)