MANOJ KUMAR GUPTA,. GAUTAM CHOWDHARY

47 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

Dismissed on merits	28
Disposed off/Decided on merits	16
Dismiss other than merit(DD/Non Prosec./Abated)	3

UMESHWAR DEWEDI @ UMESH v. State of U.P. AND 2 ORS — Allahabad High Court (2021-05-28)
Dev Raj Singh @ Thakur Singh v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-05-28)
SATYABHAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-05-28)
Naved Khan v. State of U.P. AND 2 ORS — Allahabad High Court (2021-05-28)
ASHWANI SHARMA 4 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2021-05-28)
Bhullan AND 17 Others v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-05-28)
Bhalu @ Pradeep kumar and others v. State of UP — Allahabad High Court (2021-05-28)
DINESH YADAV AND 2 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2021-05-28)
DEVI SEVAK JAISWAL v. State of U.P. AND 6 OTHERS — Allahabad High Court (2021-05-28)
Shree Ram Singh v. State of U.P. through its Secretary (Home) AND 3 OTHERS — Allahabad High Court (2021-05-28)