MANOJ KUMAR GUPTA,DINESH PATHAK
450 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 450 |
Disposal nature
| Disposed off/Decided on merits | 353 |
| Dismissed on merits | 43 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 42 |
| Allowed/Partly Allowed on merits | 12 |
Recent judgments
- SUBHASH CHANDRA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-01-09)
- RAKESH KUMAR AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-01-09)
- OMKAR BARANVAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-01-09)
- NIPUN AGRAWAL v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2023-01-09)
- JASPAL SINGH v. State of U.P. AND 8 OTHERS — Allahabad High Court (2023-01-09)
- MITHAI LAL MAURYA v. State of U.P. AND ANOTHER — Allahabad High Court (2023-01-09)
- SHRI KRISHNA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-01-09)
- VENUS SUGAR LIMITED v. State of U.P.AND 2 OTHERS — Allahabad High Court (2023-01-09)
- TATA CAPITAL HOUSINGH FINANCE LTD. v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-01-09)
- MUNNA PRAJAPATI v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2023-01-09)
Lex