MANOJ KUMAR GUPTA,DEEPAK VERMA

413 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

413

Disposed off/Decided on merits	295
Dismiss other than merit(DD/Non Prosec./Abated)	65
Dismissed on merits	48
Allowed/Partly Allowed on merits	5

RAJ NARAYAN GUPTA AND 8 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2021-10-08)
PRAMOD KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-10-08)
VIKAS BANSAL AND ANOTHER v. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY NOIDA AND 4 OTHERS — Allahabad High Court (2021-10-08)
GIRIRAJ SINGH v. State of U.P. AND 6 OTHERS — Allahabad High Court (2021-10-08)
RAFIKAN BEGUM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-10-08)
SHEEL CHANDRA AND 2 OTHERS v. State of U.P. AND 6 OTHERS — Allahabad High Court (2021-10-08)
C/M SHIBLI NATIONAL P.G. COLLEGE AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-10-08)
M/S WASAN SHOES LTD. v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-10-08)
SMT. RAJANSHRI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-10-08)
PRAVEEN KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-10-08)