MANOJ KUMAR GUPTA

10,708 recorded High Court judgment(s) · 2014–2023

Courts

Allahabad High Court

10708

Disposed off/Decided on merits	6570
Allowed/Partly Allowed on merits	1672
Dismiss other than merit(DD/Non Prosec./Abated)	1480
Dismissed on merits	946
(unspecified)	29
Reference Disposed off	7
Decided in terms of compromise	4

BALWAN SINGH AND ANOTHER v. NATIONAL HIGHWAY AUTHORITY OF INDIA AND ANOTHER — Allahabad High Court (2023-12-16)
VIKAS GOYAL AND ANOTHER v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2023-12-16)
DR. SUDHIR AGARWAL AND ANOTHER v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2023-12-16)
SMT. SHANTI DEVI v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2023-10-13)
M/s Odwen Technologies Pvt. Ltd. v. Mrs. SaloniPunihani — Allahabad High Court (2023-01-27)
BHARAT PETROLEUM CORPORATION LIMITED v. M/S GUPTA COMPANY AND 2 OTHERS — Allahabad High Court (2023-01-27)
MR. PRIT MOHINDER SINGH UPPAL AND ANOTHER v. M/S ENTERTAINMENT CITY LIMITED — Allahabad High Court (2023-01-12)
M/S MEENESH CONTRACTORS AND DEVELOPERS PVT. LTD. v. NORTH CENTRAL RAILWAY MATHURA AND 2 OTHERS — Allahabad High Court (2023-01-09)
M/S HI-TECH CONSTRUCTIONS v. Union Of India AND 3 OTHERS — Allahabad High Court (2023-01-09)
M/S YADAV CONSTRUCTION COMPANY v. UTTAR PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND 2 OTHERS — Allahabad High Court (2023-01-09)