MANOJ KUMAR GARG,MADAN GOPAL VYAS
44 recorded High Court judgment(s) · 2022–2024
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 44 |
Disposal nature
| DISPOSED OF | 27 |
| ALLOWED | 9 |
| DISMISSED | 7 |
| WITHDRAWN | 1 |
Recent judgments
- SANTOSH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-02-16)
- SADDAM v. STATE OF RAJASTHAN — Rajasthan High Court (2024-02-16)
- PAPPU @ NAND LAL v. STATE — Rajasthan High Court (2024-02-16)
- SHANI MAHEN v. STATE OF RAJASTHAN — Rajasthan High Court (2024-02-16)
- SUBHASH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-02-16)
- MOHD. YUSUF v. STATE OF RAJASTHAN — Rajasthan High Court (2024-02-16)
- CHANDAN SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2024-02-16)
- DINESH SANKHLA v. STATE OF RAJASTHAN — Rajasthan High Court (2024-02-16)
- NATWAR LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2024-02-16)
- RAMESHWARI @ BIBA v. STATE OF RAJASTHAN — Rajasthan High Court (2024-02-16)
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