LexMANOJ KUMAR GARG
30,942 recorded High Court judgment(s) · 2007–2025
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 30942 |
Disposal nature
| ALLOWED | 14236 |
| DISPOSED OF | 8185 |
| DISMISSED | 7529 |
| PARTLY ALLOWED | 417 |
| WITHDRAWN | 329 |
| DISMISS IN DEFAULT | 63 |
| MODIFIED | 54 |
| BOGUS | 41 |
Recent judgments
- SURESH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-02-14)
- VINOD KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2025-02-14)
- MUBARAK KHAN v. STATE — Rajasthan High Court (2025-02-14)
- NAGENDRA SINGH v. STATE OF RAAJSTHAN — Rajasthan High Court (2025-02-13)
- CHANDERSHEKHAR v. STATE OF RAJASTHAN — Rajasthan High Court (2025-02-13)
- RAM LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-02-12)
- MANOJ KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2025-02-12)
- DOLARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2025-02-10)
- SURJAN RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2025-02-10)
- BHAGGA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-02-07)