MANOJ JAIN, . VIVEK CHAUDHARY

54 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• MRS. MUSRAT JAHAN v. THE STATE (GOVT. OF NCT OF DELHI) & ORS. — Delhi High Court (2025-12-23)
• SHAHID YOUSUF v. NATIONAL INVESTIGATION AGENCY — Delhi High Court (2025-12-23)
• MATEEN AHMED BHAT v. NATIONAL INVESTIGATION AGENCY & ANR. — Delhi High Court (2025-12-23)
• MD WAQAR LONE v. NATIONAL INVESTIGATION AGENCY — Delhi High Court (2025-12-23)
• ARSALAN FEROZE AHENGER (THROUGH PAIROKAR) v. NATIONAL INVESTIGATION AGENCY & ANR. — Delhi High Court (2025-12-23)
• ZAMIN ADIL BHAT v. NATIONAL INVESTIGATION AGENCY — Delhi High Court (2025-12-23)
• HARIS NISAR LANGOO v. NATIONAL INVESTIGATION AGENCY — Delhi High Court (2025-12-23)
• MANAN DAR@MANAN v. NATIONAL INVESTIGATION AGENCY — Delhi High Court (2025-12-23)
• ABDUR REHMAN @DR. BRAVE v. NATIONAL INVESTIGATION AGENCY — Delhi High Court (2025-12-23)
• SMT ASHA v. STATE (NCT OF DELHI) THROUGH THE COMMISSIONER OF POLICE AND ORS. — Delhi High Court (2025-12-22)