MANOJ JAIN

3,751 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• VIKRAM PURI v. BANWARI LAL SARAF — Delhi High Court (2026-05-29)
• VIKRANT v. THE STATE OF NCT OF DELHI & ANR. — Delhi High Court (2026-05-29)
• VIKAS VERMA & ORS. v. DIRECTORATE OF ENFORCEMENT & ANR. — Delhi High Court (2026-05-29)
• SAURABH NARANG ALIAS SUMIT NARANG AND OTHERS v. THE STATE GOVT. OF NCT OF DELHI AND ANR. — Delhi High Court (2026-05-29)
• VARUN PURI v. SHYAM KISHAN SARAF — Delhi High Court (2026-05-29)
• NITIN NELSON & ANR. v. GOVT OF NCT OF DELHI & ANR. — Delhi High Court (2026-05-29)
• RAHUL & ORS. v. STATE GOVT. OF NCT OF DELHI & ANR. — Delhi High Court (2026-05-29)
• RAKESH KUMAR AND OTHERS v. THE STATE OF NCT OF DELHI AND ANTHOR — Delhi High Court (2026-05-29)
• JAGBIR SINGH v. STATE — Delhi High Court (2026-05-29)
• SUNNY & ORS. v. STATE OF NCT OF DELHI & ANR. — Delhi High Court (2026-05-29)