MANOJ BAJAJ

433 recorded High Court judgment(s) · 2023–2026

Courts

Allahabad High Court

433

Dismissed on merits	176
Disposed off/Decided on merits	59
Allowed/Partly Allowed on merits	54
DISMISSED AS WITHDRAWN	46
Dismissed on merits/Rejected	37
(unspecified)	31
Dismiss other than merit(DD/Non Prosec./Abated)	11
Allowed/Partly Allowed on merits/Granted	10

RAMU @ RAMNATH AND 8 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)
VIRENDRA KUMAR GUPTA v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-06)
MUKESH v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2026-05-06)
SMT SAPNA SOM AND ANOTHER v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2026-05-06)
ANUJ v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-05)
VARUN KAUSHIK v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-05)
ANUJ v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-05)
MANISHA SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-04)
BHULLAN SINGH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-04)
PRASHANT KUMAR MEENA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-04)