MANMOHAN SINGH, . BADAR DURREZ AHMED

20 recorded High Court judgment(s) · 2010–2011

Courts

Disposal nature

Recent judgments

• IRFAN v. STATE — Delhi High Court (2011-04-08)
• DEEPTI MANDLAUS v. STATE & ANR — Delhi High Court (2011-04-05)
• BATA INDIA LTD. v. UOI & ORS. — Delhi High Court (2011-03-23)
• LAXMAN DASS JALHOTRA v. UNION OF INDIA & ORS — Delhi High Court (2011-03-16)
• UNION OF INDIA & ANR v. SWISS GARNIER LIFE SCIENCES & ANR — Delhi High Court (2011-03-15)
• RAJ KUMAR @ RAJA v. STATE — Delhi High Court (2011-03-14)
• SAUD NIHAL SIDDIQUE v. UOI & ANR — Delhi High Court (2011-03-03)
• SUNNY KANODIA v. UOI & ORS — Delhi High Court (2011-03-01)
• NAWAB ALI SAIFI v. STATE & ORS. — Delhi High Court (2011-02-23)
• RAJENDER KUMAR AND ORS v. HIGH COURT OF DELHI AND ANR — Delhi High Court (2011-02-21)