MANMOHAN SINGH, . A.K.SIKRI

42 recorded High Court judgment(s) · 2008–2019

Courts

Disposal nature

Recent judgments

• UOI & ORS v. ASHOK KUMAR — Delhi High Court (2019-02-01)
• OM PRAKASH RAHEJA v. GOVT. OF N.C.T. OF DELHI & ANR. — Delhi High Court (2014-08-27)
• PARWAR SINGH v. GOVT. OF N.C.T. OF DELHI & ANR — Delhi High Court (2014-08-27)
• MANGE RAM DECEASED THROUGH L.R'S v. UOI & ORS — Delhi High Court (2008-12-19)
• M/S IRCON INTERNATIONAL LTD. v. M/S NATIONAL BUILDING CONSTRUC — Delhi High Court (2008-11-28)
• RAJESH MASRANI v. TAHILIANI DESIGN PVT LTD — Delhi High Court (2008-11-28)
• SAROJ SALKAN v. CAPT.SANJEEV SINGH & ORS. — Delhi High Court (2008-11-28)
• DHARAMBIR v. UOI & ANR. — Delhi High Court (2008-11-18)
• MAGOTTEAUX INDUSTRIES P.LTD. & ORS v. AIA ENGINEERING LTD. — Delhi High Court (2008-11-14)
• GEETA OFFSET PVT LTD v. MANJEET KAUR & ANR — Delhi High Court (2008-11-11)