MANMOHAN,MINI PUSHKARNA

69 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• SHAMSHUDDIN v. NEW DELHI MUNICIPAL COUNCIL & ORS. — Delhi High Court (2023-11-09)
• NATIONAL HIGHWAYS AUTHORITY OF INDIA v. M/S JAS TOLL ROAD COMPANY LIMITED — Delhi High Court (2023-11-08)
• SUSHIL SHARMA v. STATE BANK OF INDIA & ANR. — Delhi High Court (2023-11-08)
• HQ LAMPS MANUFACTURING CO. PVT. LTD. v. EVERLIGHT ELECTRONICS INDIA PVT. LTD. & ANR. — Delhi High Court (2023-11-07)
• SMC GLOBAL SECURITIES LTD v. URMILA GOEL — Delhi High Court (2023-11-06)
• MOHD HUSSAIN & ORS. v. MUNICIPAL CORPORATION OF DELHI & ORS. — Delhi High Court (2023-11-06)
• JITENDER SHOKEEN v. HITENDER KUMAR SHOKEEN & ORS. — Delhi High Court (2023-11-03)
• DCM LTD. v. M/S. AGGARWAL DEVELOPERS PVT. LTD AND ORS — Delhi High Court (2023-10-31)
• NARESH PAHADIYA v. MUNICIPAL CORPORATION OF DELHI & ORS. — Delhi High Court (2023-10-30)
• AJAY PRATAP SINGH v. NEW DELHI MUNICIPAL COUNCIL & ANR. — Delhi High Court (2023-10-30)