MANMOHAN,MANMEET PRITAM SINGH ARORA

303 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• DR B L KAPUR MEMORIAL HOSPITAL v. COMMISSIONER OF INCOME TAX (TDS) DELHI 1 & ORS. — Delhi High Court (2022-11-25)
• MUFG BANK LTD v. COMMISSIONER OF INCOME TAX 2 & ANR. — Delhi High Court (2022-11-25)
• DR B L KAPUR MEMORIAL HOSPITAL v. COMMISSIONER OF INCOME TAX (TDS) DELHI 1 & ORS. — Delhi High Court (2022-11-25)
• THE PR. COMMISSIONER OF INCOME TAX -3 v. DECENT FINANCIALS SERVICES PVT. LTD. — Delhi High Court (2022-11-24)
• PR. COMMISSIONER OF INCOME TAX -12 v. KARUNA GARG — Delhi High Court (2022-11-23)
• H.T. MEDIA LIMITED v. PRINCIPAL COMMISSIONER OF INCOME TAX-4, DELHI — Delhi High Court (2022-11-23)
• MUKESH JAIN, PROPRIETOR OF M/S JAINSONS v. UNION OF INDIA & ORS. — Delhi High Court (2022-11-22)
• PRINCIPAL COMMISSIONER OFINCOME TAX (CENTRAL)-2, v. VINITA CHAURASIA, — Delhi High Court (2022-11-22)
• MITTAL INTERNATIONAL v. THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 52 (1) NEW DELHI — Delhi High Court (2022-11-21)
• THE PR. COMMISSIONER OF INCOME TAX -18 v. OIL INDUSTRY DEVELOPMENT BOARD — Delhi High Court (2022-11-21)