MANMEET PRITAM SINGH ARORA

392 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• ASHISH KUMAR v. smt.KAMINI KUMAR & ORS. — Delhi High Court (2024-10-21)
• SMT PRIYANKA ALIAS ANURADHA SHARMA v. AMANDEEP BHARDWAJ & ORS. — Delhi High Court (2024-10-01)
• MAHINDER v. DAYANAND & ORS. — Delhi High Court (2024-09-26)
• SHANTI v. GURBAKSH SINGH (DECEASED) THROUGH LRS — Delhi High Court (2023-12-22)
• SUBODH KUMAR WADHWA v. MANISH TANWAR — Delhi High Court (2023-12-22)
• PUSHKAR RAJ THAKUR v. AMAN JOSHI & ANR. — Delhi High Court (2023-12-21)
• SAROJ GUPTA & ANR v. SOM NATH SETIA & ORS — Delhi High Court (2023-12-21)
• SANTOSH GOSWAMI v. NINA S KHARADE AND ORS — Delhi High Court (2023-12-20)
• BUCKBOX TECHNOLOGIES PVT LTD v. SUMAN JAIN — Delhi High Court (2023-12-20)
• DELHI JAL BOARD v. PRATAP SINGH THOUGH LRS AND ORS — Delhi High Court (2023-12-20)