MANJUSHA AJAY DESHPANDE

81 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• TANVEER AHMAD SHAKIL AHMAD KADRI v. SAMEENA W/O TANVIRAHMED KADARI — Bombay High Court (2025-07-17)
• AMOL NANA SIDH v. MANISHA AMOL SIDH — Bombay High Court (2025-07-14)
• NARENDRA LAXMAN PANDAV v. SUSHMA NARENDRA PANDAV — Bombay High Court (2025-07-11)
• PUSHPALATA RAHUL JADHAV v. RAHUL RAMCHANDRA JADHAV — Bombay High Court (2025-07-09)
• ARUN MADHAVRAO POWAR AND ORS. v. SUVARNA ARUN POWAR — Bombay High Court (2025-07-07)
• JAVED MAHAMAD ATTAR v. ALMAS JAVED ATTAR AND ORS — Bombay High Court (2025-07-04)
• AMOL KRISHNA HANCHANALE v. MAYURI AMOL HANCHANLE AND ORS — Bombay High Court (2025-07-02)
• SHEETAL SARANG THORAT v. SARANG SHIVAJI THORAT — Bombay High Court (2025-06-18)
• DEEPAK SHAMRAO KAMBLE v. ARUNDHATI DEEPAK KAMBLE AND ANR — Bombay High Court (2025-06-17)
• ADITYA SHANKARRAO KARTIK v. SHARVARI ADITYA KARTIK AND ANR. — Bombay High Court (2025-06-16)