MANJUSHA AJAY DESHPANDE

376 recorded High Court judgment(s) · 2025–2025

Courts

Bombay High Court

376

DISPOSED OFF

376

RAMESH SHANKAR SHETKAR v. NILESH RAMRAO SHETKAR AND OTHERS — Bombay High Court (2025-08-08)
SHRAM SADHANA BOMBAY TRUST THROUGH ITS CHAIRMAN YASHWANT KONDUSING CHITTE AND ANOTHER v. CHANDRAKANT RAMDAS JOSHI — Bombay High Court (2025-05-08)
BALAJI YOGAJI BORADE AND ORS. v. LAXMAN NAGOJI KHANDARE(DIED)L.RS.KALABAI AND ORS. — Bombay High Court (2025-05-08)
BALAJI YOGAJI BORADE AND OTHERS v. LAXMAN NAGOJI KHANDARE LRS KALABAI LAXMAN KHANDARE AND OTHERS — Bombay High Court (2025-05-08)
YESHWANTA YOGAJI BORADE AND OTHERS v. DRUPATI LAXMAN KHANDARE AND ANOTHER — Bombay High Court (2025-05-08)
CHANDRAKANT RAMDAS JOSHI v. SHRAM SADHANA BOMBAY TRUST THROUGH ITS CHAIRMAN AND ANOTHER — Bombay High Court (2025-05-08)
BALAJI YOGAJI and OTHERS. v. KALABAI LAXMAN KHANDARE and OTHERS. — Bombay High Court (2025-05-08)
SHRAM SADHANA BOMBAY TRUST THROUGH ITS CHAIRMAN YASHWANT KONDUSING CHITTE AND ANOTHER v. VIJAY GOVINDRAO NAGPURE — Bombay High Court (2025-05-08)
VIJAY GOVINDRAO NAGPURE v. SHRAM SADHANA BOMBAY TRUST THROUGH ITS CHAIRMAN YASHWANT KONDUSING CHITTE AND ANOTHER — Bombay High Court (2025-05-08)
SHAIKH ABDUL MOBIN SHAIKH RAHIM v. RADHAKISAN NAMDEO YEOLE AND OTHERS — Bombay High Court (2025-04-25)