MANJULA CHELLUR

80 recorded High Court judgment(s) · 2012–2014

Courts

Kerala High Court

DISPOSED OF	26
DISMISSED	21
CLOSED	11
ALLOWED	6
DISMISSED AS WITHDRAWN	3
TRANSFERRED TO KERALA ADMINISTRATIVE TRIBUNAL	3
DISMISSED FOR DEFAULT	3
DISMISSED AS INFRUCTUOUS	3

K.KARUNAKARAN NAIR v. STATE OF KERALA — Kerala High Court (2014-07-25)
M/S K.P.C.PROPERTIES AND ANOTHER v. STATE OF KERALA AND OTHERS — Kerala High Court (2014-07-25)
MADATH PARAKKE MAMMED SALI HAJI @ M.P.MOHAMMED KUNHI HAJI v. SMT. N.N.JAMUNA — Kerala High Court (2014-07-25)
M/S.AUTUMN WOOD RESORTS (CLOUD 9) v. STATE OF KERALA AND OTHERS — Kerala High Court (2014-07-25)
STATE OF KERALA AND OTHER v. MUNNAR WOODS, A PARTNERSHIP FIRM REP. BY — Kerala High Court (2014-07-25)
SUHARA.V.M v. S.I.OF POLICE — Kerala High Court (2014-07-04)
A.V.ANWAR v. SUB-INSPECTOR OF POLICE — Kerala High Court (2014-07-04)
M/S GOLD VIEW VYAPAR(P)LIMITED v. THE STATE OF KERALA — Kerala High Court (2014-07-04)
M/SMAHINDRA AND MAHINDRA FINANCIAL SERVICES LIMITED v. THE STATE OF KERALA — Kerala High Court (2014-07-04)
SAMUEL v. THE SECRETARY, — Kerala High Court (2014-07-04)