MANJU RANI CHAUHAN

13,302 recorded High Court judgment(s) · 2018–2026

Courts

Allahabad High Court

13302

Allowed/Partly Allowed on merits	6149
Disposed off/Decided on merits	4528
Dismissed on merits	1387
Dismiss other than merit(DD/Non Prosec./Abated)	783
DISMISSED AS INFRUCTUOUS	140
(unspecified)	135
DISMISSED AS WITHDRAWN	99
DISMISSED AS NOT PRESSED	68

SANDEEP KUMAR v. STATE OF UTTAR PRADESH AND 3 OTHERS — Allahabad High Court (2026-05-13)
PROF. RAVI PRASAD SRIVASTAVA v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-13)
DR. BIRBAL RAM v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-13)
MOOLCHAND UPADHYAY AND 15 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-13)
BHAGWAT SARAN v. THE STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-13)
BACHCHA LAL v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-13)
BHUPAL SINGH v. State of UP AND 3 OTHERS — Allahabad High Court (2026-05-11)
KAMLA KANT OJHA AND 3 OTHERS v. STATE OF U.P. AND 10 OTHERS — Allahabad High Court (2026-05-10)
PRATIBHA TRIVEDI v. DISTRICT INSPECTOR OF SCHOOLS AND OTHERS — Allahabad High Court (2026-05-06)
UTTAR PRADESH SHIKSHA MITRA WELFARE ASSOCIATION AND 243 OTHERS v. UNION OF INDIA AND 6 OTHERS — Allahabad High Court (2026-05-06)