MANJIVE SHUKLA

1,880 recorded High Court judgment(s) · 2023–2026

Courts

Allahabad High Court

1880

Disposed off/Decided on merits	951
Dismiss other than merit(DD/Non Prosec./Abated)	391
DISMISSED AS WITHDRAWN	164
DISMISSED AS INFRUCTUOUS	81
Allowed/Partly Allowed on merits	58
Dismissed on merits	58
Allowed/Partly Allowed on merits/Granted	58
Consigned to Record	44

SITARAM RASTOGI v. State of UP AND 2 OTHERS — Allahabad High Court (2026-04-19)
SITARAM RASTOGI AND ANOTHER v. State of UP AND 6 OTHERS — Allahabad High Court (2026-04-19)
RAJ KUMAR SHASHTRI v. D.I.O.S.FAIZABAD AND ANORS — Allahabad High Court (2026-04-16)
ANOOP SRIVASTAVA v. THE STATE OF U.P AND ANR. — Allahabad High Court (2026-03-11)
AKHILESH GUPTA v. THE STATE OF U.P AND ANR . — Allahabad High Court (2026-03-11)
RASHMI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-12-08)
RAJESHWAR MISRA v. STATE OF U.P. and ANOTHER — Allahabad High Court (2025-12-08)
NITESH VISHWAKARMA AND ANOTHER v. STATE OF U.P. THRU. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-12-05)
SAJJAN @ SAJAN v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-12-05)
SATYAM SINGH AND 2 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-12-05)