MANJARI NEHRU KAUL,. H.S. GREWAL

145 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• YADVINDER SINGH AND ANR. v. STATE OF HARYANA — Punjab & Haryana High Court (2025-09-29)
• STATE OF HARYANA v. MANGLI RAM — Punjab & Haryana High Court (2025-09-29)
• KRISHNA STEEL ROLLING MILLS v. PUNJAB STATE POWER CORPORATION AND OTHERS — Punjab & Haryana High Court (2025-09-26)
• NARESH v. STATE OF HARYANA — Punjab & Haryana High Court (2025-09-26)
• SURAJ BHAN v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2025-09-25)
• RAM KISHAN ETC. v. STATE OFHY. — Punjab & Haryana High Court (2025-09-25)
• TEETA v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-09-25)
• STATE OF HY. v. MAJOR SINGH — Punjab & Haryana High Court (2025-09-25)
• BALHAR SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-09-25)
• STATE OF HARYANA v. JASWINDER & OS. — Punjab & Haryana High Court (2025-09-22)