LexMANJARI NEHRU KAUL
32,090 recorded High Court judgment(s) · 2014–2025
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 32090 |
Disposal nature
| DISMISSED | 14410 |
| ALLOWED | 10643 |
| DISPOSED OF | 7036 |
| (unspecified) | 1 |
Recent judgments
- SHIVAM DHAWAN v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-09-29)
- RANJIT KAUR v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-09-29)
- SHIVAM DHAWAN AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-09-29)
- JASBIR SINGH @ JASVIR SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-09-29)
- PREM SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-09-29)
- KAMALJEET SINGH v. UT OF CHANDIGARH — Punjab & Haryana High Court (2025-09-25)
- SANDEEP SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-09-25)
- SANDEEP SINGH @ SONU v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-09-25)
- TARNESH BEDI v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-09-25)
- SARAJ SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-09-25)